C/M Mahadev Mahavidyalaya Thr ... vs National Council For Teachers ...
2011 Latest Caselaw 3725 ALL

Citation : 2011 Latest Caselaw 3725 ALL
Judgement Date : 11 August, 2011

Allahabad High Court

C/M Mahadev Mahavidyalaya Thr ... vs National Council For Teachers ... on 11 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 9086 of 2010
 

 
Petitioner :- C/M Mahadev Mahavidyalaya Thr Manager Brajraj
 
Respondent :- National Council For Teachers Edu. New Del And Another
 
Petitioner Counsel :- R.C. Dwivedi
 
Respondent Counsel :- R.A. Akhtar,S.C.
 

 
Hon'ble V.K. Shukla,J.

In the present case explanation submitted pursuant to order dated 02.08.2001 passed by this Court, is accepted.

List this case in the next cause list.

Order Date :- 11.8.2011

SRY

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