Sandeep Kumar Dubey And Others vs State Of U.P. And Others
2011 Latest Caselaw 3709 ALL

Citation : 2011 Latest Caselaw 3709 ALL
Judgement Date : 10 August, 2011

Allahabad High Court

Sandeep Kumar Dubey And Others vs State Of U.P. And Others on 10 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 13426 of 2011
 

 
Petitioner :- Sandeep Kumar Dubey And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manoj Kumar Dwivedi,V.K. Mishra
 
Respondent Counsel :- C.S.C.,Ashish Verma,Smt. Suntia Agrawal,Som Veer
 

 
Hon'ble V.K. Shukla,J.

Today there is illness slip of Sri Som Veer, Advocate, who has unfortunately fallen ill.

List in the next cause list.

Order Date :- 10.8.2011

SRY

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