Hari Shankar @ Shankar vs State Of U.P.
2011 Latest Caselaw 3693 ALL

Citation : 2011 Latest Caselaw 3693 ALL
Judgement Date : 10 August, 2011

Allahabad High Court

Hari Shankar @ Shankar vs State Of U.P. on 10 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20637 of 2011
 

 
Petitioner :- Hari Shankar @ Shankar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.P. Dikshit,P. Dixit
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Two Cr. Misc. Bail Applications have been filed on behalf of the applicant. In the another bail application no. 20555 of 2011 tomorrow is the date fixed.

Put up this case along with the aforesaid application as fresh tomorrow i.e. 11.8.2011, if possible.

Order Date :- 10.8.2011

Gss

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