Ram Bharat @ Pappu vs State Of U.P.
2011 Latest Caselaw 3689 ALL

Citation : 2011 Latest Caselaw 3689 ALL
Judgement Date : 10 August, 2011

Allahabad High Court

Ram Bharat @ Pappu vs State Of U.P. on 10 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20542 of 2011
 

 
Petitioner :- Ram Bharat @ Pappu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohammad Ayub
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case as fresh on 17.8.2011.

Order Date :- 10.8.2011

Gss

Download the LatestLaws.com Mobile App