Sumit Kumar Ghosh vs State Of U.P. And Others
2011 Latest Caselaw 3688 ALL

Citation : 2011 Latest Caselaw 3688 ALL
Judgement Date : 10 August, 2011

Allahabad High Court

Sumit Kumar Ghosh vs State Of U.P. And Others on 10 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 11532 of 2011
 

 
Petitioner :- Sumit Kumar Ghosh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M.A. Siddiqui
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list with office report as to service on respondent No.4.

Order Date :- 10.8.2011

SRY

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