Rupendra vs State Of U.P.
2011 Latest Caselaw 3687 ALL

Citation : 2011 Latest Caselaw 3687 ALL
Judgement Date : 10 August, 2011

Allahabad High Court

Rupendra vs State Of U.P. on 10 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20605 of 2011
 

 
Petitioner :- Rupendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Bashir Ahmad Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List in the week commencing 23.8.2011.

In the meantime supplementary affidavit may be filed.

Order Date :- 10.8.2011

Gss

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