Citation : 2011 Latest Caselaw 3667 ALL
Judgement Date : 9 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 247 of 2010 Petitioner :- Lokendra Pal Singh Respondent :- Sukh Pal And Others Petitioner Counsel :- Pankaj Kumar Shukla,Punit Kumar Gupta Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri Jai Ram Pandey, Advocate, holding brief for Sri Pankaj Kumar Shukla, learned counsel for the appellant, prays for and is granted time upto 12th September, 2011 for filing rejoinder affidavit in reply to the counter affidavit filed on behalf of the claimant-respondent nos. 1 and 2.
In the meantime, notice will be issued to the respondent no.3 in respect of the Delay Condonation Application fixing 12th September, 2011. Notice will be issued by Registered Speed Post A.D., for which requisite steps will be taken within a week.
List this case on 12th September, 2011.
Order Date :- 9.8.2011
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