Rajman Rai vs State Of U.P. & Others
2011 Latest Caselaw 3664 ALL

Citation : 2011 Latest Caselaw 3664 ALL
Judgement Date : 9 August, 2011

Allahabad High Court

Rajman Rai vs State Of U.P. & Others on 9 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 268 of 2005
 

 
Petitioner :- Rajman Rai
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ranjit Saxena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made on behalf of Sri Ranjit Saxena, learned counsel for the appellant, the case is directed to be listed after three weeks.

Order Date :- 9.8.2011

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