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Ashutosh Pandey vs State Of U.P. And Others
2011 Latest Caselaw 3662 ALL

Citation : 2011 Latest Caselaw 3662 ALL
Judgement Date : 9 August, 2011

Allahabad High Court
Ashutosh Pandey vs State Of U.P. And Others on 9 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 20212 of 2011
 

 
Petitioner :- Ashutosh Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ramanuj Pandey
 
Respondent Counsel :- C.S.C.,Ajit Kumar Singh
 

 
Hon'ble V.K. Shukla,J.

Learned counsel for the petitioner is permitted to make correction in the description of opposite party No.2. Said incorporation be carried out forthwith.

One month's further time is accorded to respondents for filing counter affidavit.

List after one month.

Order Date :- 9.8.2011

SRY

 

 

 
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