Citation : 2011 Latest Caselaw 3661 ALL
Judgement Date : 9 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20624 of 2011 Petitioner :- Veerpal Respondent :- State Of U.P. Petitioner Counsel :- R.P. Tiwari Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 16.8.2011.
Order Date :- 9.8.2011
Gss
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