United India Insurance Company ... vs Smt. Urmila & Others
2011 Latest Caselaw 3659 ALL

Citation : 2011 Latest Caselaw 3659 ALL
Judgement Date : 9 August, 2011

Allahabad High Court

United India Insurance Company ... vs Smt. Urmila & Others on 9 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 328 of 2011
 

 
Petitioner :- United India Insurance Company Ltd.
 
Respondent :- Smt. Urmila & Others
 
Petitioner Counsel :- V.C. Dixit
 
Respondent Counsel :- Jai Prakash Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri V.C. Dixit, learned counsel for the appellant, the case is directed to be listed on 23.8.2011, so as to enable him to do the needful as mentioned in the order dated 21.7.2011.

Order Date :- 9.8.2011

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