Smt. Anuradha Devi & Others vs The New India Assurance Company ...
2011 Latest Caselaw 3658 ALL

Citation : 2011 Latest Caselaw 3658 ALL
Judgement Date : 9 August, 2011

Allahabad High Court

Smt. Anuradha Devi & Others vs The New India Assurance Company ... on 9 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3798 of 2010
 

 
Petitioner :- Smt. Anuradha Devi & Others
 
Respondent :- The New India Assurance Company Ltd. & Another
 
Petitioner Counsel :- Ram Surat Patel
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Connect with FAFO No.3482 of 2010.

Admit.

Issue notice.

Order Date :- 9.8.2011

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