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Master Keshav vs Jameel Ahmad And Another
2011 Latest Caselaw 3652 ALL

Citation : 2011 Latest Caselaw 3652 ALL
Judgement Date : 9 August, 2011

Allahabad High Court
Master Keshav vs Jameel Ahmad And Another on 9 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3652 of 2009
 

 
Petitioner :- Master Keshav
 
Respondent :- Jameel Ahmad And Another
 
Petitioner Counsel :- Sharad Kr. Srivastava,Saurabh Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 9.8.2011

NS

 

 

 
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