Smt. Geeta Pandey vs State Of U.P. And Others
2011 Latest Caselaw 3650 ALL

Citation : 2011 Latest Caselaw 3650 ALL
Judgement Date : 9 August, 2011

Allahabad High Court

Smt. Geeta Pandey vs State Of U.P. And Others on 9 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 44596 of 2011
 

 
Petitioner :- Smt. Geeta Pandey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvind Kumar Shukla,Rita Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Learned counsel for the petitioner submitted that by the order dated 20.12.2010, the petitioner has been promoted and by the impugned order dated 23.7.2011 the petitioner has been reverted back to her original position without any reason.

Learned Standing Counsel may seek instruction in the matter.

Put up on 17.8.2011 as fresh.

Order Date :- 9.8.2011

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