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Sandeep Kumar vs Suman Devi
2011 Latest Caselaw 3649 ALL

Citation : 2011 Latest Caselaw 3649 ALL
Judgement Date : 9 August, 2011

Allahabad High Court
Sandeep Kumar vs Suman Devi on 9 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 375 of 2009
 

 
Petitioner :- Sandeep Kumar
 
Respondent :- Suman Devi
 
Petitioner Counsel :- Akhtar Ali
 
Respondent Counsel :- Ashok Kumar Sharma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    Sri Akhtar Ali, learned counsel for the appellant, has sent illness slip today. Sri Ashok Kumar Sharma, learned counsel for the claimant-respondent nos. 1 to 4, submits that the matter is an urgent one and it may be directed to be listed peremptorily.

    In view of the above, the case is adjourned today. List peremptorily on 24th August, 2011.

Order Date :- 9.8.2011

NS

 

 

 
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