Upendra Verma vs State Of U.P. And Another
2011 Latest Caselaw 3644 ALL

Citation : 2011 Latest Caselaw 3644 ALL
Judgement Date : 9 August, 2011

Allahabad High Court

Upendra Verma vs State Of U.P. And Another on 9 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20466 of 2011
 

 
Petitioner :- Upendra Verma
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- V.K. Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List in the week commencing 23.8.2011.

In the meantime supplementary affidavit, if any, may be filed.

Order Date :- 9.8.2011

Gss

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