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Man Singh vs State Of U.P. And Others
2011 Latest Caselaw 3636 ALL

Citation : 2011 Latest Caselaw 3636 ALL
Judgement Date : 8 August, 2011

Allahabad High Court
Man Singh vs State Of U.P. And Others on 8 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 44115 of 2011
 

 
Petitioner :- Man Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.P. Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel may seek instruction in the matter.

Put up on 10.8.2011 as fresh.

Order Date :- 8.8.2011

OP

 

 

 
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