Citation : 2011 Latest Caselaw 3634 ALL
Judgement Date : 8 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20501 of 2011 Petitioner :- Ibrahim And Another Respondent :- State Of U.P. Petitioner Counsel :- Jitendra Pal Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case on 11.8.2011 as fresh.
Order Date :- 8.8.2011
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!