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Randheer Singh vs State Of U.P.
2011 Latest Caselaw 3631 ALL

Citation : 2011 Latest Caselaw 3631 ALL
Judgement Date : 8 August, 2011

Allahabad High Court
Randheer Singh vs State Of U.P. on 8 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20493 of 2011
 

 
Petitioner :- Randheer Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Nasiruzzaman
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Put up this case as fresh on 11.8.2011 along with the record of Cr. Misc. Bail Application No. 14850 of 2011 showing the name of learned counsel for the parties.

Order Date :- 8.8.2011

Gss

 

 

 
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