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Braj Kumar vs State Of U.P. And Others
2011 Latest Caselaw 3627 ALL

Citation : 2011 Latest Caselaw 3627 ALL
Judgement Date : 8 August, 2011

Allahabad High Court
Braj Kumar vs State Of U.P. And Others on 8 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 44301 of 2011
 

 
Petitioner :- Braj Kumar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.K.Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List in the week commencing 5.9.2011.

Order Date :- 8.8.2011

OP

 

 

 
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