Mohd.Shamim Hashmi vs State Of U.P. And Others
2011 Latest Caselaw 3624 ALL

Citation : 2011 Latest Caselaw 3624 ALL
Judgement Date : 8 August, 2011

Allahabad High Court

Mohd.Shamim Hashmi vs State Of U.P. And Others on 8 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 44024 of 2011
 

 
Petitioner :- Mohd.Shamim Hashmi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pt. Sita Ram Vishwakarma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 8.8.2011

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