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Dr. Km.J. Chauguley & Others vs Km. Swetwa & Others
2011 Latest Caselaw 3623 ALL

Citation : 2011 Latest Caselaw 3623 ALL
Judgement Date : 8 August, 2011

Allahabad High Court
Dr. Km.J. Chauguley & Others vs Km. Swetwa & Others on 8 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 201 of 1998
 

 
Petitioner :- Dr. Km.J. Chauguley & Others
 
Respondent :- Km. Swetwa & Others
 
Petitioner Counsel :- V.K. Singh
 
Respondent Counsel :- R.S. Tewari,A.K. Sharma,C.S. Sharma,R.P.Tiwari
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri M.N. Singh, learned counsel for the appellant, has sent illness slip.

The case is passed over for the day.

Order Date :- 8.8.2011

NS

 

 

 
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