Hari Ram Soni And Others vs State Of U.P. And Others
2011 Latest Caselaw 3555 ALL

Citation : 2011 Latest Caselaw 3555 ALL
Judgement Date : 4 August, 2011

Allahabad High Court

Hari Ram Soni And Others vs State Of U.P. And Others on 4 August, 2011

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- U/S 482/378/407 No. - 2292 of 2010
 

 
Petitioner :- Hari Ram Soni And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ashok Kumar Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Satyendra Singh Chauhan,J.

Perused the office report dated 29.7.2011 which indicates that petitioners have failed to deposit the amount as directed by this Court.

Therefore, there is no need to extend the interim order granted by this Court.

Order Date :- 4.8.2011

BLY

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