Sudhanshu Mishra (Minor) vs C.B.S.E. Region, Allahabad And ...
2011 Latest Caselaw 3548 ALL

Citation : 2011 Latest Caselaw 3548 ALL
Judgement Date : 4 August, 2011

Allahabad High Court

Sudhanshu Mishra (Minor) vs C.B.S.E. Region, Allahabad And ... on 4 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 
Case :- WRIT - C No. - 37929 of 2011
 
Petitioner :- Sudhanshu Mishra (Minor)
 
Respondent :- C.B.S.E. Region, Allahabad And Others
 
Petitioner Counsel :- S.B. Singh
 
Respondent Counsel :- H.N. Pandey
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up today, answer sheet in question has been produced same has been examined. Each and every question which has been attempted by the petitioner has been examined by the concerned Examiner and marks has been awarded accordingly.

Consequently present writ petition is dismissed.

Order Date :- 4.8.2011

Dhruv

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