Shanti Devi And Another vs C.G.M.,Obra Thermal Power ...
2011 Latest Caselaw 3537 ALL

Citation : 2011 Latest Caselaw 3537 ALL
Judgement Date : 4 August, 2011

Allahabad High Court

Shanti Devi And Another vs C.G.M.,Obra Thermal Power ... on 4 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43417 of 2011
 

 
Petitioner :- Shanti Devi And Another
 
Respondent :- C.G.M.,Obra Thermal Power Project,U.P.R.V.U.N.L.,Obra & Ors.
 
Petitioner Counsel :- Santosh Kumar Pandey
 
Respondent Counsel :- A.K.Mehrotra
 

 
Hon'ble Rajes Kumar,J.

Sri A.K. Mehrotra, Advocate, appears on behalf of all the respondents. He prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 4.8.2011

Download the LatestLaws.com Mobile App