Smt. Subodh Kumari vs Smt. Manju Devi And Others
2011 Latest Caselaw 3536 ALL

Citation : 2011 Latest Caselaw 3536 ALL
Judgement Date : 4 August, 2011

Allahabad High Court

Smt. Subodh Kumari vs Smt. Manju Devi And Others on 4 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2477 of 2011
 

 
Petitioner :- Smt. Subodh Kumari
 
Respondent :- Smt. Manju Devi And Others
 
Petitioner Counsel :- Pradip Kumar
 
Respondent Counsel :- Jagdev Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Supplementary Affidavit has been filed today on behalf of the appellant. Let the same be taken on record.

On prayer made by Sri Pradip Kumar, learned counsel for the appellant, the case is directed to be put up as fresh on 29th August, 2011, so as to enable him to study the matter.

Order Date :- 4.8.2011

Download the LatestLaws.com Mobile App