Surjeet vs State
2011 Latest Caselaw 3530 ALL

Citation : 2011 Latest Caselaw 3530 ALL
Judgement Date : 4 August, 2011

Allahabad High Court

Surjeet vs State on 4 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- JAIL APPEAL No. - 175 of 2009
 

 
Petitioner :- Surjeet
 
Respondent :- State
 
Petitioner Counsel :- From Jail,Kuldeep Saxena,Mahindra Pal Singh
 
Respondent Counsel :- A.G.A.
 

 
Hon'ble Shri Kant Tripathi,J.

On the request of the learned counsel for the appellant, call for a report from the jail doctor, District

Aligarh regarding the condition about illness, if any, of the appellant Surjeet.

List along with the aforesaid report after two weeks.

Order Date :- 4.8.2011

shailesh

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