Nadeem Khan And Others vs State Of U.P.
2011 Latest Caselaw 3521 ALL

Citation : 2011 Latest Caselaw 3521 ALL
Judgement Date : 4 August, 2011

Allahabad High Court

Nadeem Khan And Others vs State Of U.P. on 4 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20151 of 2011
 

 
Petitioner :- Nadeem Khan And Others
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sheshadri Trivedi,Satish Trivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up on 10.8.2011 as fresh. By that time supplementary affidavit, if any, may be filed.

Order Date :- 4.8.2011

Gss

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