Fateha Singh vs State Of U.P.
2011 Latest Caselaw 3491 ALL

Citation : 2011 Latest Caselaw 3491 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Fateha Singh vs State Of U.P. on 3 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19567 of 2011
 

 
Petitioner :- Fateha Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- M.C. Tiwari,Kiran Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned AGA put up this case on 9.8.2011 as fresh.

Order Date :- 3.8.2011

Gss

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