Dr. Kailash Nath Dwivedi vs Smt. Anita Tripathi And Another
2011 Latest Caselaw 3489 ALL

Citation : 2011 Latest Caselaw 3489 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Dr. Kailash Nath Dwivedi vs Smt. Anita Tripathi And Another on 3 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2614 of 2011
 

 
Petitioner :- Dr. Kailash Nath Dwivedi
 
Respondent :- Smt. Anita Tripathi And Another
 
Petitioner Counsel :- Dhiraj Kumar Dwivedi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice pending admission.

Notice will be issued to the defendants/respondents by Registered Speed Post A.D. fixing the next date fixed in the matter.

Requisite steps will be taken within a week.

List this case for admission on 11th October, 2011 before the appropriate Bench.

Prayer for interim relief will be considered on the next date fixed in the matter.

Order Date :- 3.8.2011

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