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Anil Kumar vs State Of U.P.
2011 Latest Caselaw 3487 ALL

Citation : 2011 Latest Caselaw 3487 ALL
Judgement Date : 3 August, 2011

Allahabad High Court
Anil Kumar vs State Of U.P. on 3 August, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11576 of 2011
 

 
Petitioner :- Anil Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Satish Chandra Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

List revised. None is present to press this bail application.

List in the next cause list.

Order Date :- 3.8.2011

shailesh

 

 

 
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