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Smt. Sarveshwari vs State Of U.P. And Others
2011 Latest Caselaw 3486 ALL

Citation : 2011 Latest Caselaw 3486 ALL
Judgement Date : 3 August, 2011

Allahabad High Court
Smt. Sarveshwari vs State Of U.P. And Others on 3 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 43048 of 2011
 

 
Petitioner :- Smt. Sarveshwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Gayanendra Kumar Singh
 
Respondent Counsel :- C.S.C.,D.D.Chauhan
 

 
Hon'ble Rajes Kumar,J.

Put up on Tuesday i.e. on 9.8.2011 as fresh. Meanwhile, learned Standing Counsel may seek instruction in the matter.

Order Date :- 3.8.2011

OP

 

 

 
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