Babendra vs State Of U.P.
2011 Latest Caselaw 3484 ALL

Citation : 2011 Latest Caselaw 3484 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Babendra vs State Of U.P. on 3 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9753 of 2011
 

 
Petitioner :- Babendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.S. Rajpoot
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Supplementary affidavits filed on behalf of the applicant is taken on record.

On the request of the learned counsel for the applicant, put up on 09.08.2011 as fresh.

Order Date :- 3.8.2011

shailesh

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