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Guriya Devi And Another vs State Of U.P. Thru. Directore Mid ...
2011 Latest Caselaw 3482 ALL

Citation : 2011 Latest Caselaw 3482 ALL
Judgement Date : 3 August, 2011

Allahabad High Court
Guriya Devi And Another vs State Of U.P. Thru. Directore Mid ... on 3 August, 2011
Bench: Shri Narayan Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 4721 of 2011
 

 
Petitioner :- Guriya Devi And Another
 
Respondent :- State Of U.P. Thru. Directore Mid Day Meal Authority & Ors.
 
Petitioner Counsel :- Devendra Pratap Singh
 
Respondent Counsel :- C.S.C.,M.M. Asthana,R.K. Kushwaha
 

 
Hon'ble Shri Narayan Shukla,J.

Heard learned counsel for the petitioners, learned Standing Counsel for opposite party No.2 and Mr.P.K.Rai, learned counsel for the opposite parties 1 and 3.

the petitioners being similarly situated persons claims their entitlement of order dated 15thof July, 2011 passed by this court in writ petition No.4079 (SS) of 2011.

Considering their status, the benefit of the order passed in the above noted writ petition is extended in their favour.

Accordingly the petition is disposed of.

Order Date :- 3.8.2011

Banswar

 

 

 
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