Sanjay Tiwari vs State Of U.P. & Others
2011 Latest Caselaw 3477 ALL

Citation : 2011 Latest Caselaw 3477 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Sanjay Tiwari vs State Of U.P. & Others on 3 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 40374 of 2011
 

 
Petitioner :- Sanjay Tiwari
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A.L. Tiwari
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble V.K. Shukla,J.

Cases of Sri Anil Tiwari, Advocate are adjourned up to 10.08.2011.

List on 11.08.2011. On the next date Sri Anil Tiwari shall ensure compliance of order dated31.07.2011 passed by this Court.

Learned counsel for petitioner shall inform Mr. Anil Tiwari in writing.

Order Date :- 3.8.2011

SRY

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