Sachin Kumar And Others vs State Of U.P. & Others
2011 Latest Caselaw 3475 ALL

Citation : 2011 Latest Caselaw 3475 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Sachin Kumar And Others vs State Of U.P. & Others on 3 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 26539 of 2010
 

 
Petitioner :- Sachin Kumar And Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S. D. Dwivedi,Navin Singh
 
Respondent Counsel :- C. S. C.,Narendra Kumar Pandey,Vivek Verma
 

 
Hon'ble V.K. Shukla,J.

In spite of mention being made, counsel for the petitioner is not present, when the matter has been taken up. although counsel for the other side, Mr. Vivek Verma, is present

Order Date :- 3.8.2011

SRY

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