Om Prakash Alias Laddu vs State Of U.P.
2011 Latest Caselaw 3473 ALL

Citation : 2011 Latest Caselaw 3473 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Om Prakash Alias Laddu vs State Of U.P. on 3 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16244 of 2011
 

 
Petitioner :- Om Prakash Alias Laddu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A.N. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

On the request of the learned counsel for the complainant put up tomorrow i.e. 04.08.2011 as fresh. In case the learned counsel for the complainant does not turn up tomorrow the case will not be passed over.

Order Date :- 3.8.2011

shailesh

Download the LatestLaws.com Mobile App