Ram Bhakt Tiwari And Anohter vs State Of U.P.
2011 Latest Caselaw 3464 ALL

Citation : 2011 Latest Caselaw 3464 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Ram Bhakt Tiwari And Anohter vs State Of U.P. on 3 August, 2011

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35101 of 2010
 

 
Petitioner :- Ram Bhakt Tiwari And Anohter
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.S.Chauhan,Padmaker Tripathi
 
Respondent Counsel :- Govt.Advocate,Indresh Chandra
 

 
Hon'ble Devendra Pratap Singh,J.

Office is directed to send the connected Bail Application No.33417 of 2010 in the next cause list and also restore the rejoinder affidavit filed in this case.

List in the next cause list

Order Date :- 3.8.2011

PKG

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