Abdul Pathan @ Abdul Kareem vs State Of U.P.
2011 Latest Caselaw 3458 ALL

Citation : 2011 Latest Caselaw 3458 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Abdul Pathan @ Abdul Kareem vs State Of U.P. on 3 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19602 of 2011
 

 
Petitioner :- Abdul Pathan @ Abdul Kareem
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vivek Singh,V.S. Parmar
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List thereafter.

Order Date :- 3.8.2011

Gss

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