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Ram Badan vs State Of U.P.
2011 Latest Caselaw 3451 ALL

Citation : 2011 Latest Caselaw 3451 ALL
Judgement Date : 3 August, 2011

Allahabad High Court
Ram Badan vs State Of U.P. on 3 August, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4495 of 2011
 

 
Petitioner :- Ram Badan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dharmendra Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

List revised. None is present to press the appeal.

Summon the lower court's record and list in the week commencing 05.09.2011.

Order Date :- 3.8.2011

shailesh

 

 

 
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