Smt. Saumoti vs State Of U.P. & Others
2011 Latest Caselaw 3448 ALL

Citation : 2011 Latest Caselaw 3448 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Smt. Saumoti vs State Of U.P. & Others on 3 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4491 of 2011
 

 
Petitioner :- Smt. Saumoti
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Yogendra Misra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Perusal of lower court's record seems to be necessary.

Summon the lower court's record and list in the week commencing 19th September 2011.

Order Date :- 3.8.2011

shailesh

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