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Shakeel vs State Of U.P.
2011 Latest Caselaw 3424 ALL

Citation : 2011 Latest Caselaw 3424 ALL
Judgement Date : 2 August, 2011

Allahabad High Court
Shakeel vs State Of U.P. on 2 August, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4462 of 2011
 

 
Petitioner :- Shakeel
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sanjay Srivastava
 
Respondent Counsel :- Govt. Adavocate
 

 
Hon'ble Shri Kant Tripathi,J.

On the request of the learned counsel for the appellant put up on 10th August 2011 as fresh. In the meantime, supplementary affidavit may be filed annexing therewith a copy of the statement of the prosecutrix recorded during the trial.

Order Date :- 2.8.2011

shailesh

 

 

 
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