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Dental And Medical Educational ... vs Union Of India And Others
2011 Latest Caselaw 3421 ALL

Citation : 2011 Latest Caselaw 3421 ALL
Judgement Date : 2 August, 2011

Allahabad High Court
Dental And Medical Educational ... vs Union Of India And Others on 2 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27874 of 2011
 

 
Petitioner :- Dental And Medical Educational Trust And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Amit Saxena,Ashok Khare
 
Respondent Counsel :- C.S.C.,A.S.G.I.(2011/913),Anurag Khanna,Pankaj Naqvi
 

 
Hon'ble V.K. Shukla,J.

Rejoinder affidavit filed today is accepted and taken on record.

List this case in the next cause list.

Order Date :- 2.8.2011

SRY

 

 

 
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