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Ram Jatan Yadav vs Suresh Kumar Yadav And Others
2011 Latest Caselaw 3410 ALL

Citation : 2011 Latest Caselaw 3410 ALL
Judgement Date : 2 August, 2011

Allahabad High Court
Ram Jatan Yadav vs Suresh Kumar Yadav And Others on 2 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1016 of 2011
 

 
Petitioner :- Ram Jatan Yadav
 
Respondent :- Suresh Kumar Yadav And Others
 
Petitioner Counsel :- Rajesh Kumar Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made by Sri Rajesh Kumar Singh, learned counsel for the appellant, the case is directed to be listed after a month, so as to enable him to do the needful to meet the objections raised by the Stamp Reporter in his report dated 12.7.2011.

Order Date :- 2.8.2011

NS

 

 

 
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