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Data Ram vs State Of U.P. And Others
2011 Latest Caselaw 3408 ALL

Citation : 2011 Latest Caselaw 3408 ALL
Judgement Date : 2 August, 2011

Allahabad High Court
Data Ram vs State Of U.P. And Others on 2 August, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4431 of 2011
 

 
Petitioner :- Data Ram
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Pawan Kumar Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Perusal of lower court's record seems to be necessary.

Summon the lower court's record and list immediately after receipt of the same.

Order Date :- 2.8.2011

shailesh

 

 

 
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