Sheesh Pal vs State Of U.P. And Others
2011 Latest Caselaw 3406 ALL

Citation : 2011 Latest Caselaw 3406 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

Sheesh Pal vs State Of U.P. And Others on 2 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4425 of 2011
 

 
Petitioner :- Sheesh Pal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- C.P. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Perusal of the lower court's record seems to be necessary.

Summon the lower court's record and list immediately after the receipt of the same.

Order Date :- 2.8.2011

shailesh

Download the LatestLaws.com Mobile App