C/M Dharma Samaj Bal Mandir And ... vs Branch Manager, State Bank Of ...
2011 Latest Caselaw 3405 ALL

Citation : 2011 Latest Caselaw 3405 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

C/M Dharma Samaj Bal Mandir And ... vs Branch Manager, State Bank Of ... on 2 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 59721 of 2010
 

 
Petitioner :- C/M Dharma Samaj Bal Mandir And Another
 
Respondent :- Branch Manager, State Bank Of India And Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- A.S.G.I.,Anoop Trivedi,P.K. Tripathi,S.K. Singh
 

 
Hon'ble V.K. Shukla,J.

List this case peremptorily, in the next cause list.

Order Date :- 2.8.2011

SRY

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