Devendra Vikram vs State Of U.P. And Others
2011 Latest Caselaw 3402 ALL

Citation : 2011 Latest Caselaw 3402 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

Devendra Vikram vs State Of U.P. And Others on 2 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 38241 of 2011
 

 
Petitioner :- Devendra Vikram
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Jai Singh Yadav
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List in the next cause list. Rejoinder affidavit, if any, may be filed by the next date fixed.

Order Date :- 2.8.2011

SRY

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