Brijesh Kumar Tiwari vs Vice Chancellor/Chairman, ...
2011 Latest Caselaw 3400 ALL

Citation : 2011 Latest Caselaw 3400 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

Brijesh Kumar Tiwari vs Vice Chancellor/Chairman, ... on 2 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 32129 of 2011
 

 
Petitioner :- Brijesh Kumar Tiwari
 
Respondent :- Vice Chancellor/Chairman, Eamination Committee And Others
 
Petitioner Counsel :- Sushil Chandra Srivastava
 
Respondent Counsel :- Ram Gopal Tripathi,Gautam Baghel,S.C.
 

 
Hon'ble V.K. Shukla,J.

Ten days and no more time is allowed to Sri Gautam Baghel, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next three days.

List on 18.08.2011.

Order Date :- 2.8.2011

SRY

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