Pradeshik Alpa Sankhyak,Harijan ... vs Union Of India And Others
2011 Latest Caselaw 3387 ALL

Citation : 2011 Latest Caselaw 3387 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

Pradeshik Alpa Sankhyak,Harijan ... vs Union Of India And Others on 2 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 17484 of 2011
 

 
Petitioner :- Pradeshik Alpa Sankhyak,Harijan Evam Pichhara Varg Sang.&Anr
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Jitendra Kumar,Dr.Neeraj Rai,Umesh Narain Sharma
 
Respondent Counsel :- C.S.C.,Asgi-2011/526,S.K. Shukla
 

 
Hon'ble V.K. Shukla,J.

One month's further time is allowed to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 2.8.2011

SRY

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